Commissioner of Income Tax vs. Mohan Milk LIne Pvt Ltd
ITTA/166/2014HC TelanganaHBHC01045964201406 April 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY6 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Rittal India (P) Limited121 citing66 Taxmann.com 4 · 2016 · HC
- Commissioner of Income-tax, Madurai v. T P Textiles (P) Ltd.26 citing79 Taxmann.com 411 · 2017 · HC
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