The Commissioner of Income Tax (Central) vs. Sri.G.Sanjay Chowdary
ITTA/593/2015HC TelanganaHBHC01027530201501 June 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY23 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Andhra Pradesh State Road Transport Corporation102 citing2 SCC 391 · 1986
- Lucknow Development Authority v. CIT5 citing98 DTR 183 · 2013 · HC
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