The Commissioner of Income Tax -1 vs. M/s. Chaya Lakshmi Creations Pvt Ltd
ITTA/98/2015HC TelanganaHBHC01048096201506 April 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY11 pages
Cases cited in this judgment(1)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Haryana Financial Corpn v. Jagdamba Oil Mills7 citing3 SCC 496 · 2002
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