The Pr.Commissioner of Income Tax (Central) vs. M/s Vaishnavi Educational Society
ITTA/554/2015HC TelanganaHBHC01028469201501 June 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY66 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Anil Rishi v. Gurbaksh Singh5 citing5 SCC 558 · 2006
- 3 citing
- Krishna Mohan Page 59 of 60 Kul v. Pratima Maity3 citing9 SCC 468 · 2004
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