The Commissioner of Income-tax [Exemptions] vs. Water and Land Management Training AND Research Institute
ITTA/56/2017HC TelanganaHBHC01057946201715 March 2017Bench: J. UMA DEVI,V RAMASUBRAMANIAN23 pages
Cited by 4 judgments on BharatTax
See all citing judgments →Counted from the text of the judgments hosted here. Most recent first.
- Jaipur National University Society for Social Welfare, Jaipur v. CIT (Exemption), JaipurJaipur · 2025-02-20
- The DCIT, (Exemption), Circle-2, Ahmedabad v. Nandesari Industries Association, NandesariAhmedabad · 2019-10-14
- The DCIT, (Exemption), Circle-2, Ahmedabad v. Nandesari Industries Association, NandesariAhmedabad · 2019-04-10
- The DCIT, (Exemption), Circle-2, Ahmedabad v. Nandesari Industries Association, NandesariAhmedabad · 2019-04-10
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