THE COMMISSIONER OF INCOME TAX, VIJAYAWADA vs. M/S. PADMAVATHI MANSION (P) LTD., VIJAYAWADA
ITTA/700/2017HC TelanganaHBHC01088588201721 November 2017Bench: C.V.NAGARJUNA REDDY,T.AMARNATH GOUD15 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Tata Elxsi Ltd.818 citing349 ITR 98 · 2012 · HC
- III v. HCL Technologies Ltd.245 citing93 Taxmann.com 33 · 2018 · SC · Read judgment
- M/s.Tata Elxsi Ltd. v. Asst.Commissioner of Income Tax55 citing127 DTR 327 · 2015 · HC · Read judgment
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