Principal Commissioner of Income Tax vs. M/s Nara Constructions,
ITTA/672/2017HC TelanganaHBHC01058783201715 November 2017Bench: CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY16 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- New Holland Tractors (India) Private Limited v. The Commissioner of Income18 citing275 CTR 291 · 2015 · HC
- Subramanian Swamy v. Union of India6 citing7 SCC 221 · 2016
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