THE COMMISSIONER OF INCOME TAX-VI vs. G JANARDHAN REDDY
ITTA/477/2014HC TelanganaHBHC01029313201420 August 2018Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI34 pages
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- United India Insurance Co. Ltd. v. Satinder Kaur23 citing11 SCC 780 · 2021
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