COMMISSIONER OF INCOME TAX, vs. M/S. SOUTHERN ROCKS AND MINERALS PRIVTE LIMITED
ITTA/599/2013HC TelanganaHBHC01052843201318 September 2018Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI5 pages
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- GENERAL INSURANCE CO. LTD. v. NANU RAM & ORS.41 citing18 SCC 130 · 2018
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