THE PRL COMMISSIONER OF INCOME TAX [CENTRAL] HYDERABAD vs. M/S SREE NAGENDRA CONSTRUCTIONS, KHAMMAM
ITTA/490/2016HC TelanganaHBHC01088435201621 August 2018Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI9 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Woodward Governor India Pvt. Ltd.968 citing312 ITR 254 · 2009 · SC · Read judgment
- CIT v. Tata Elxsi Ltd.818 citing204 Taxmann 321 · 2012
- CIT v. HCL Technologies Ltd.174 citing404 ITR 719 · 2018 · SC · Read judgment
- CIT v. PVP Ventures Ltd.143 citing211 Taxmann 554 · 2012 · HC
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Kotdwar Steel Limited vs. Office Of Hte Deputy CommissionerUttarakhand · 28 Oct 2026
- M/S Kotdwar Steel Limited vs. Office Of The Deputy CommissionerUttarakhand · 28 Oct 2026
- M/S Kotdwar Steel Limited vs. Office Of The Deputy CommissionerUttarakhand · 28 Oct 2026
- M/S Govindjee Dairy Milk Private Limited vs. Central Goods And Services TaxRajasthan · 27 Oct 2026
- M/S Asian Aura vs. Government Of Nct Of Delhi And Ors.Delhi · 27 Oct 2026