COMMISSIONER OF INCOME TAX [TDS] HYDERABAD vs. M/S GHMC ,HYDERABAD
ITTA/534/2015HC TelanganaHBHC01047963201523 August 2018Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI22 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- (India) Ltd. v. Edelweiss Assets Reconstruction Co. Ltd.83 citing2 SCR 477 · 1965
- Spinning and Manufacturing Co. Ltd. (1953) 24 ITR 499 and Vazir Sultan Tobacco Co. Ltd. v. CIT, A.P., Hyderabad4 citing4 SCC 435 · 1981
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