The Commissioner of Income Tax -1 vs. R.S. Sudheesh

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Mysore Sugar Co. Ltd.

  46 ITR 649 · 1962 · SC · Read judgment
  120 citing
• CIT v. Mahalakshmi Textile Mills Ltd.

  66 ITR 710 · 1967 · SC · Read judgment
  93 citing
• Chenab Forest Co. v. CIT

  96 ITR 568 · 1974 · HC
  16 citing
• 419 ITR 100

  419 ITR 100 · 2019
  3 citing