The Commissioner of Income Tax-I, vs. Prasad Film Laboratories Limited,
ITTA/275/2012HC TelanganaHBHC01045770201210 July 201330 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Municipal Corporation of Delhi v. Uphaar Tragedy Victims Association7 citing14 SCC 481 · 2011
- Shyamwati Sharma v. Karam Singh7 citing12 SCC 378 · 2010
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