The Commissioner of Income Tax - IV vs. National Mineral Development Corporation Ltd.,
ITTA/330/2013HC TelanganaHBHC01046694201313 August 20134 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Crescent Export Syndicate66 citing357 ITR 312 · 2013 · HC
- Mepco Industries Ltd. v. CIT50 citing319 ITR 208 · 2009 · SC · Read judgment
- Merilyn Shipping and Transport Ltd. v. ACIT7 citing16 ITR 1 · 2012 · SC
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