The Commissioner of Income tax-IV vs. M/S. Natco Pharma Limited
ITTA/442/2013HC TelanganaHBHC01002551201324 September 201313 pages
Cited by 4 judgments on BharatTax
See all citing judgments →Counted from the text of the judgments hosted here. Most recent first.
- M/S. Ws Retail Services Private Limited, Bangalore v. Assistant Commissioner of Income Tax, Circle - 7(1)(2)…Bangalore · 2021-12-23
- Joseph Davaraj Koilpillai, Bangalore v. Income Tax Officer Ward-6(3)(4), BangaloreBangalore · 2020-10-09
- Southern Group Industries P Ltd., Chennai v. ITO, Corp Ward -6(3), ChennaiChennai · 2019-11-28
- Neeraj Purohit, Jaipur v. ACIT, JaipurJaipur · 2017-11-08
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