The Commissioner of Income Tax I vs. M/s. Bhagiradha Chemicals AND Industries Ltd.,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Malabar Industrial Co. Ltd. v. CIT

  243 ITR 83 · 2000 · SC · Read judgment
  2,943 citing
• CIT v. Gabriel India Ltd.

  203 ITR 108 · 1993 · HC
  990 citing
• CIT v. Sunbeam Auto Ltd.

  332 ITR 167 · 2011 · HC · Read judgment
  897 citing
• Parashuram Pottery Works Co. Ltd. v. ITO

  106 ITR 1 · 1977 · SC · Read judgment
  486 citing
• ITO v. D.G. Housing Projects Ltd.

  343 ITR 329 · 2012 · HC
  438 citing
• CIT v. Shree Manjunathesware Packing Products

  231 ITR 53 · 1998 · SC
  163 citing
• Parshuram Pottery Works Ltd. v. ITO

  264 ITR 276 · 2003 · HC
  73 citing