Hyderabad Metropolitan Water Supply AND Sewerage Board vs. The Addl. Commissioner of Income Tax
ITTA/390/2013HC TelanganaHBHC01003836201301 October 201315 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Tata Elxsi Ltd.818 citing204 Taxmann 321 · 2012
- III v. HCL Technologies Ltd.245 citing93 Taxmann.com 33 · 2018 · SC · Read judgment
- M/s.Tata Elxsi Ltd. v. Asst.Commissioner of Income Tax55 citing127 DTR 327 · 2015 · HC · Read judgment
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