Commissioner of Income Tax-III vs. Sigma Constructions
ITTA/502/2013HC TelanganaHBHC01057353201324 October 20138 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Goetze (India) Ltd. v. CIT1,842 citing284 ITR 323 · 2006 · SC
- TRF Ltd. v. CIT714 citing190 Taxmann 391 · 2010 · SC
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