The Commissioner of Income TAx-I vs. Harmahendar Singh bagga
ITTA/174/2015HC TelanganaHBHC01006369201508 October 2015Bench: CHALLA KODANDA RAM,G.CHANDRAIAH23 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- GENERAL INSURANCE CO. LTD. v. NANU RAM & ORS.41 citing18 SCC 130 · 2018
- MANGALA RAM v. ORIENTAL INSURANCE CO.16 citing5 SCC 656 · 2018
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