The Commissioner of Income Tax [Central] vs. M/s.Nagarjuna Constructions Co Ltd
ITTA/278/2015HC TelanganaHBHC01073784201505 November 2015Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY4 pages
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- Engineering Analysis Centre of Excellence (P) Ltd. v. CIT914 citing432 ITR 471 · 2021 · SC · Read judgment
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