Commissioner of Income Tax-V, vs. M/s C. Eswar Reddy AND Co.,
ITTA/453/2015HC TelanganaHBHC01065121201522 December 2015Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY11 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
- United India Insurance Co. Ltd. v. Satinder Kaur23 citing11 SCC 780 · 2021
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