THE COMMISSIONER OF INCOME TAX-I vs. V. RADAHA KRISHNA
ITTA/463/2015HC TelanganaHBHC01030882201516 February 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY12 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
- Vimal Kanwar v. Kishore Dan5 citing7 SCC 476 · 2013
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