THE COMMISSIONER OF INCOME TAX III HYDERABAD vs. M/s. Vasant Organics Private Limited
ITTA/170/2007HC TelanganaHBHC01058976200717 February 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY43 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Singh Ram v. Nirmala and Pappu v. Vinod Kumar Lamba and Arn5 citing3 SCC 208 · 2018
- Vimal Kanwar v. Kishore Dan5 citing7 SCC 476 · 2013
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