The Commissioner of Income Tax-III vs. M/s.V.S.T.Industries Ltd
ITTA/268/2006HC TelanganaHBHC01058562200619 February 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY21 pages
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- 14 citing
- Commissioner of Wealth Tax, Kanpur and Ors. v. Chander Sen and Ors. MANU/SC/0265/1986MANU/SC/0265/6 citing161 ITR 370 · 1986 · SC
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