The Commissioner of Income tax III, vs. Biraj Kavar Galada
ITTA/98/2010HC TelanganaHBHC01029828201029 February 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY15 pages
Cases cited in this judgment(6)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Goetze (India) Ltd. v. CIT1,842 citing157 Taxmann 1 · 2006 · SC
- Vijaya Bank v. CIT392 citing323 ITR 166 · 2010 · SC · Read judgment
- Southern Technologies Ltd. v. JCIT353 citing320 ITR 577 · 2010 · SC · Read judgment
- CIT v. Vasisth Chay Vyapar Ltd.125 citing196 Taxmann 169 · 2011 · HC
- CIT v. IFCI Ltd.22 citing12 Taxmann.com 268 · 2011 · HC · Read judgment
- COMMISSIONER OF INCOME TAX v. VASISTH CHAY VYAAR LIMITED15 citing90 Taxmann.com 365 · 2018 · SC
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