Commissioner of Income Tax-II, vs. M/S TNS India [Pvt] Ltd,
ITTA/378/2010HC TelanganaHBHC01072236201001 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY4 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Bokaro Steel Ltd.370 citing236 ITR 315 · 1999 · SC
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