The Commissioner of income Tax-II vs. M/s.Ideal Industrial Explosives Ltd
ITTA/100/2010HC TelanganaHBHC01032905201001 March 2016Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY34 pages
Cases cited in this judgment(6)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Alom Extrusions Ltd.1,344 citing319 ITR 306 · 2009 · SC · Read judgment
- Catholic Syrian Bank Ltd. v. CIT326 citing343 ITR 270 · 2012 · SC · Read judgment
- CIT v. HCL Comnet Systems & Services Ltd.118 citing305 ITR 409 · 2008 · SC · Read judgment
- CIT v. Virtual Soft Systems Ltd.70 citing404 ITR 409 · 2018 · SC · Read judgment
- CIT v. Lord Krishna Bank Ltd.50 citing339 ITR 606 · 2011 · HC · Read judgment
- CIT v. Nedungadi40 citing264 ITR 545 · 2003 · HC
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