Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
M/S. AMBICA CAPITAL MARKETS LTD.,HOWRAH vs DCIT, CENTRAL CIRCLE-2(1), KOLKATA, KOLKATA | BharatTax
Home
/
M/S. AMBICA CAPITAL MARKETS LTD.,HOWRAH vs. DCIT, CENTRAL CIRCLE-2(1), KOLKATA, KOLKATA
M/S. AMBICA CAPITAL MARKETS LTD.,HOWRAH vs. DCIT, CENTRAL CIRCLE-2(1), KOLKATA, KOLKATA
Bookmark
Report Error
PDF
ITA 866/KOL/2017
Status: Disposed
ITAT Kolkata
30 August 2017
AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
