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M/S. LANDIS+ GYR LTD.,KOLKATA vs DCIT, CIR-1(1), KOLKATA, KOLKATA | BharatTax

Home/M/S. LANDIS+ GYR LTD.,KOLKATA vs. DCIT, CIR-1(1), KOLKATA, KOLKATA

M/S. LANDIS+ GYR LTD.,KOLKATA vs. DCIT, CIR-1(1), KOLKATA, KOLKATA

ITA 619/KOL/2016Status: DisposedITAT Kolkata13 September 2017AY 2011-2012

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