Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
UPS FREIGHT SERVICES INDIA P.LTD,MUMBAI vs ITO 10(3)(3), MUMBAI | BharatTax
Home
/
UPS FREIGHT SERVICES INDIA P.LTD,MUMBAI vs. ITO 10(3)(3), MUMBAI
UPS FREIGHT SERVICES INDIA P.LTD,MUMBAI vs. ITO 10(3)(3), MUMBAI
Bookmark
Report Error
PDF
ITA 7036/MUM/2014
Status: Disposed
ITAT Mumbai
30 June 2017
AY 2007-08
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead