MAHENDRA RATHI,BIKANER vs. ITO, BIKANER

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ITA 299/JODH/2024Status: DisposedITAT Jodhpur28 May 2025AY 2010-11

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Income Tax Appellate Tribunal, JODHPUR BENCH (Virtual

Before: DR. MITHA LAL MEENA, HONBLE & DR. S. SEETHALAKSHMI, HONBLE

This appeal by the assessee is directed against the order of the National Faceless Appeal Centre, Delhi [hereinafter referred to "the NFAC

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