PRINCIPAL COMMISSIONER OF INCOME TAX vs. PRAHALLAD MOHARANA

PDF · subscribers
ITA/62/2015HC OrissaODHC01010178201504 December 2019Bench: MR. JUSTICE K. S. JHAVERI (CJ),MR. JUSTICE K.R.MOHAPATRA4 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →