PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs. M/S.T.BISWANATH PATRO
ITA/78/2018HC OrissaODHC01032188201816 March 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE R.K.PATTANAIK2 pages
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- Principal Commissioner of Income-tax v. Thakur Prasad Sao & Sons (P.) Ltd.29 citing163 Taxmann.com 449 · 2024 · HC
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