M/S SARAF EXPORT PALACE vs. THE COMMISSIONER OF INCOME TAX

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Shoorji Vallabhdas & Co.

  46 ITR 144 · 1962 · SC
  551 citing
• E.D. Sassoon & Co. Ltd. v. CIT

  26 ITR 27 · 1954 · SC · Read judgment
  256 citing
• CIT v. Bank of Tokyo Ltd.

  71 Taxmann 85 · 1993 · HC
  30 citing
• Indian Overseas Bank v. CIT

  51 Taxmann 283 · 1990 · HC
  28 citing
• BANK LTD. v. ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 2(1)

  34 Taxmann.com 150 · 2013 · HC
  16 citing