PR COMISSIONER OF INCOME TAX-2 vs. M/S.HYDERABAD MENZIES AIR CARGO(P) LTD
ITTA/14/2019HC TelanganaHBHC01092431201811 July 2022Bench: SUREPALLI NANDA,UJJAL BHUYAN26 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- EP14-19 (III) AIR 2009 SC 2975, Uttamrao Shivdas Jankar v. Ranjitsinh Vijaysinh Mohite Patil. (IV)4 citing2 SCC 489 · 2012
- Ram Dass v. Ishwar Chander3 citing3 SCC 131 · 1988
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