Loading judgment…
Facts
The assessee filed an appeal challenging an order passed under section 250 of the Income Tax Act, 1961. The assessee subsequently filed an application seeking withdrawal of the appeal.
Held
The Assessing Officer raised no objection to the withdrawal application. The Tribunal considered the application and allowed the withdrawal, dismissing the appeal as withdrawn.
Key Issues
Whether the assessee's application for withdrawal of the appeal should be allowed.
Sections Cited
250 of the Income Tax Act, 1961
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, “C” BENCH MUMBAI
Before: SHRI SANDEEP GOSAIN & MS. PADMAVATHY SShri Prashant Prakash
Assessee by None Revenue by Shri Ramakrishna Bandi, CIT(DR) सुनवाई क� तारीख/Date of Hearing 06.11.2024 घोषणा क� तारीख/Date of Pronouncement 08.11.2024 आदेश / ORDER
PER SANDEEP GOSAIN, JM:
1. The present appeal has been filed by the assessee challenging the impugned order 02.08.2024, passed u/s 250 of the Income Tax Act, 1961 (‘the Act’), by the learned Commissioner of Income Tax (Appeals), National Faceless Appeal Centre, Delhi (‘Ld. CIT(A)’), for the assessment year 2021-22.
At the very outset, an application has been filed by the assessee for seeking withdrawal of the appeal, for which the Ld. DR has no objection. Therefore, considering the contents of the application for seeking withdrawal of present appeal, we allow the preset application and we dismissed the appeal filed by the assessee as withdrawn. Consequently the appeal filed by the assessee stands dismissed as withdrawn.
In the result, the appeal filed by the assessee is dismissed as withdrawn.
Order pronounced in the open court on 08.11.2024.
Sd/- Sd/- (PADMAVATHY S) (SANDEEP GOSAIN) ACCOUNTANT MEMBER JUDICIAL MEMBER Mumbai, Dated 08/11/2024 KRK, PS आदेश की �ितिलिप अ�ेिषत/Copy of the Order forwarded to : अपीलाथ� / The Appellant 1. ��थ� / The Respondent. 2. संबंिधत आयकर आयु� / The CIT(A) 3. आयकर आयु�(अपील) / Concerned CIT 4. िवभागीय �ितिनिध, आयकर अपीलीय अिधकरण, मु�बई / DR, ITAT, Mumbai 5. गाड� फाईल / Guard file. 6. आदेशानुसार/ BY ORDER, स�ािपत �ित //True Copy//
उप/सहायक पंजीकार ( Asst. Registrar) आयकर अपीलीय अिधकरण, मु�बई मु�बई / ITAT, Mumbai मु�बई मु�बई