DEONAR BONGIYA PARISHAD,MUMBAI vs. THE ASSISTANT DIRECTOR INCOME TAX, CPC , BENGALURU

PER RENU JAUHRI [Α.Μ.] :- This appeal is filed by the assessee against the order of the Learned Additional Commissioner of Income-tax (Appeals), Bhubaneswar/National Faceless Appeal Centre, Delhi [hereinafter referred to as “CIT(A)