MANDA BUILDERS vs. I.T.O.WARD-21,BIKANER
ITA/69/2009HC RajasthanRJHC01031168200902 January 2020Bench: INDRAJIT MAHANTY,PUSHPENDRA SINGH BHATI5 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Qatalys Software Technologies Ltd.40 citing308 ITR 249 · 2009 · HC
- KLM Royal Dutch Airlines v. Assistant Director of Income Tax35 citing304 ITR 264 · 2008 · HC · Read judgment
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Sutlej Textiles And Industries Limited vs. Union Of INDIARajasthan · 26 Oct 2026
- M/S. Ut Corp vs. Union Of INDIARajasthan · 26 Oct 2026
- Sunrise Engineering vs. The State Of Andhra PradeshAndhra Pradesh · 26 Oct 2026
- M/S Kalra Traders vs. Union Of INDIAUttarakhand · 26 Oct 2026
- Ms Isoft vs. The Commissioner State TaxUttarakhand · 26 Oct 2026
