M/S VIJAY GROUP OF COMPANIES vs. LEARNED INCOME TAX APPELLATE TRIBUNAL

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• National Insurance Co. Ltd. v. Pranay Sethi

  16 SCC 680 · 2017
  152 citing
• Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.

  6 SCC 121 · 2009
  140 citing
• Narendra & Ors. v. State of Uttar Pradesh & Anr.10 8

  13 SCC 710 · 2011
  69 citing