TRILOK CHAND SAIN S/O SHRI RAM SWAROOP SAIN vs. INCOME TAX OFFICER
ITA/70/2019HC RajasthanRJHC02043983201914 August 2020Bench: SABINA,CHANDRA KUMAR SONGARA15 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- 109 citing
- Raheja Development Corporation v. State of Karnataka9 citing5 SCC 162 · 2005
- Jose v. Antony, 2005 (1) KLT 252, Mohd. Ayub5 citing2 SCC 155 · 2012
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