Vodafone Idea Limited vs. The Deputy Commissioner of Income Tax
ITTA/181/2022HC TelanganaHBHC01024899202208 January 2024Bench: P.SAM KOSHY,N.TUKARAMJI4 pages
Cited by 7 judgments on BharatTax
See all citing judgments →Counted from the text of the judgments hosted here. Most recent first.
- DCIT, Mumbai v. Kotak Mahindra Bank Limited, MumbaiMumbai · 2026-01-29
- Express Freight Railway Consortium, New Delhi v. Deputy Commissioner of Income Tax Circle 28(1), New DelhiDelhi · 2026-01-28
- Eaton Power Quality Private Limited, Puducherry v. The Deputy Commissioner of Income Tax, PuducherryChennai · 2025-12-18
- Hukam Chand Singla, Panipat v. Income Tax Officer, Ward -1, PanipatDelhi · 2025-10-30
- Commissioner of Income Tax International Taxation- 2, New Delhi v. Hyundai Rotem CompanyDelhi · 2025-10-29
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