M/S SARAF SEASONING UDYOG vs. THE COMMISSIONER OF INCOME TAX AND ANR
ITA/322/2017HC RajasthanRJHC02082566201709 July 2024Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR34 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- N.P. Thirugnanam v. R. Jagan Mohan Rao5 citing5 SCC 115 · 1995
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