COMMISSIONER OF INCOME TAX-TDA vs. M/S.IDEA CELLULAR LTD
ITTA/277/2018HC TelanganaHBHC01018629201819 September 2024Bench: SUJOY PAUL,NAMAVARAPU RAJESHWAR RAO5 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Godrej & Boyce Manufacturing Company Ltd. v. DCIT683 citing394 ITR 449 · 2017 · SC · Read judgment
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