PRINCIPAL COMMISSIONER OF INCOME TAX, vs. RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD.
ITA/28/2024HC RajasthanRJHC02000887202424 September 2024Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR3 pages
Cases cited in this judgment(1)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- VODAFONE IDEA LTD. v. DEPUTY DIRECTOR OF INCOME-TAX (INTERNATIONAL TAXATION)14 citing152 Taxmann.com 575 · 2023 · HC
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Dipanshu Aggarwal vs. Director General Of GST IntelligenceDelhi · 28 Oct 2026
- Dezinetree Projects PVT. LTD. vs. Spokes Digital Inc And AnrDelhi · 28 Oct 2026
- Jaydeep Jayantilal Hudaka vs. State Of GujaratGujarat · 28 Oct 2026
- Commissioner/Additional Commissioner Of Central Tax vs. M/S INDIA Agro Exports Private LimitedKarnataka · 28 Oct 2026
- Manoj Kumar Prop M K Steel Traders vs. Additional Commissioner, Central Goods And Services Tax & Anr.Delhi · 28 Oct 2026
