PRINCIPAL COMMISSIONER OF INCOME TAX-I vs. SHRI KRISHNA YADAV
ITA/112/2019HC RajasthanRJHC02074317201926 September 2024Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR8 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
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