A.P.State Civil Supplies Corporation Limited vs. The Income tax Officer

PDF · subscribers
ITTA/327/2007HC TelanganaHBHC01017325200728 November 2024Bench: J SREENIVAS RAO,ALOK ARADHE12 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →