PR. COMMISSIONER OF INCOME TAX-2 vs. M/S K. RAHEJA IT PARK (HYDERABAD) PVT. LTD
ITTA/62/2015HC TelanganaHBHC01008923201525 March 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA3 pages
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S. Arka Business Solutions vs. Principal Commissioner Of CustomsTelangana · 30 Oct 2026
- M/S. Mehra Mac Industries Private Limited vs. The Deputy State Tax OfficerTelangana · 30 Oct 2026
- Santosh Das And Anr. vs. Union Of INDIACalcutta · 30 Oct 2026
- M/S Rama Krishna Industries vs. State Of Hp And OthersHimachal Pradesh · 30 Oct 2026
- Smt Usha W/O Shri Tarun vs. Union Of INDIARajasthan · 29 Oct 2026