HARSHVARDHAN JOHARI vs. DY. COMMISSIONER OF INCOME TAX
ITA/48/2020HC RajasthanRJHC02036850202027 March 2025Bench: AVNEESH JHINGAN,MANEESH SHARMA5 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Agnity India Technologies (P.) Ltd.171 citing36 Taxmann.com 289 · 2013 · HC
- CGI Information Systems & Management Consultants (P) Ltd. v. ACIT16 citing74 Taxmann.com 88 · 2016 · HC
- Principal CIT v. Allscripts (India) (P.) Ltd.10 citing72 Taxmann.com 305 · 2016 · HC
- Steria India Ltd. v. DCIT10 citing92 Taxmann.com 120 · 2018 · HC
- PCIT v. Barclays Technology Centre India (P.) Ltd.9 citing95 Taxmann.com 170 · 2018 · HC
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