PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) vs. NARAYAN KUMAR KHAITAN
ITA/78/2022HC OrissaODHC01069708202214 February 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN5 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- ACIT v. Hotel Blue Moon623 citing321 ITR 362 · 2010 · SC · Read judgment
- Pr. CIT v. Oberoi Hotels (P.) Ltd.45 citing409 ITR 132 · 2018 · HC
- Assistant Commissioner of Income Tax v. S.K. Industries18 citing141 Taxmann.com 569 · 2022 · SC
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