ACIT, CIRCLE 1(2) vs. M/S. SERAJUDDIN AND CO.
ITA/44/2022HC OrissaODHC01043721202215 March 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN4 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Birla Janahit Trust17 citing208 ITR 372 · 1994 · HC
- CIT v. Siliguri Regulated Market Committee17 citing366 ITR 51 · 2014 · HC
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